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Suneel @ Bhoora vs The State Of M.P.
2024 Latest Caselaw 5379 MP

Citation : 2024 Latest Caselaw 5379 MP
Judgement Date : 21 February, 2024

Madhya Pradesh High Court

Suneel @ Bhoora vs The State Of M.P. on 21 February, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

                                                            1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                   CRA No. 1560 of 2001
                                               (SUNEEL @ BHOORA Vs THE STATE OF M.P.)

                          Dated : 21-02-2024
                                Shri Gaurav Pathak - Advocate appointed as Amicus Curiae for the

                          appellant.
                                Shri A.S. Baghel - Government Advocate for the respondent/State.

Arguments heard. Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

vai

 
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