Mahesh Kumar Dubey vs The State Of M.P.
2024 Latest Caselaw 5376 MP

Madhya Pradesh High Court

Mahesh Kumar Dubey vs The State Of M.P. on 21 February, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                    CRA No. 680 of 2003
                                             (MAHESH KUMAR DUBEY Vs THE STATE OF M.P.)

                          Dated : 21-02-2024
                                Shri Surdeep Khampariya - Advocate appointed as Amicus Curiae for

                          the appellant.
                                Shri A.S. Baghel - Government Advocate for the respondent/State.

Arguments heard. Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

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