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Cholamandalam Ms General Insurance ... vs Ramsingh Baghel
2024 Latest Caselaw 5370 MP

Citation : 2024 Latest Caselaw 5370 MP
Judgement Date : 21 February, 2024

Madhya Pradesh High Court

Cholamandalam Ms General Insurance ... vs Ramsingh Baghel on 21 February, 2024

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        MA No. 4378 of 2019
                                (CHOLAMANDALAM MS GENERAL INSURANCE CO.LTD. Vs RAMSINGH BAGHEL AND OTHERS)

                           Dated : 21-02-2024
                                  Shri T.S. Lamba - Advocate for the appellant.

                                  Shri Sandeep Koshta - Advocate for respondents No.1 and 2.

Shri Samar Singh Rajput - Advocate for respondents No.3 and 4.

Heard learned counsel for the parties. The matter is reserved for judgment.

(DUPPALA VENKATA RAMANA) JUDGE

RC

 
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