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Ram Kishore Ahirwar vs The State Of Madhya Pradesh
2024 Latest Caselaw 5361 MP

Citation : 2024 Latest Caselaw 5361 MP
Judgement Date : 21 February, 2024

Madhya Pradesh High Court

Ram Kishore Ahirwar vs The State Of Madhya Pradesh on 21 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 4651 of 2023 (RAM KISHORE AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 21-02-2024 Shri Sanjay Kumar Patel - Advocate for the appellant.

Shri S.K. Kashyap - Government Advocate for the State of M.P.

As prayed by learned counsel for the appellant, list after two weeks to enable him to go through the recent judgment of Ramswaroop Vs. State of M.P. delivered in Cr.A. No.2630 of 2015 on 2.8.2023.

                                (SUJOY PAUL)                                                  (VIVEK JAIN)
                                   JUDGE                                                         JUDGE

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