Vishnu vs Sendhwa Welfare Trust
2024 Latest Caselaw 4987 MP

Madhya Pradesh High Court

Vishnu vs Sendhwa Welfare Trust on 20 February, 2024

Author: Anil Verma

Bench: Anil Verma

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 875 of 2021 (VISHNU AND OTHERS Vs SENDHWA WELFARE TRUST AND OTHERS)

Dated : 20-02-2024 Shri Kailash Chandra Yadav - Advocate for the petitioner.

Counsel for the petitioner submits that the judgment in the civil suit has been passed by the trial Court. He prays for and is granted time to file an appropriate application for amending the petition.

List after 6 weeks.

(ANIL VERMA) JUDGE

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