Om Jat vs Mahesh
2024 Latest Caselaw 4627 MP

Madhya Pradesh High Court

Om Jat vs Mahesh on 16 February, 2024

Author: Vivek Rusia

Bench: Vivek Rusia

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                           MP No. 137 of 2024
                                                         (OM JAT Vs MAHESH AND OTHERS)

                         Dated : 16-02-2024
                                   Shri Prafulla V. Bhagwat, learned counsel for the Petitioner.


                                   Issue notice to the respondents/defendants on payment of PF.

Learned counsel for the petitioner undertakes to serve the respondents/defendants through their counsels before the Trial Court on the next date of hearing i.e. 20.02.2024 for their appearance before this Court on

28.02.2024.

Till then the Trial Court shall not pass final judgment and decree. List on 28.02.2024.

(VIVEK RUSIA) JUDGE

Praveen