Citation : 2024 Latest Caselaw 4619 MP
Judgement Date : 16 February, 2024
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1073 of 2023 (MUKESH UPADHYAY Vs SHRI OSWAL BADE SATH MARWADI MEWADI PANCHYATI THOK KI BHOJANSHALA TRUST THROUGH TRUSTEES NARENDRA SI AND OTHERS)
Dated : 16-02-2024 Shri Mayank Purohit, learned counsel for the appellant.
Learned counsel for the appellant prays for and is granted 4 weeks' time to file judgment of trial court.
List the matter after 4 weeks.
(HIRDESH) JUDGE
N.R.
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