Dr. Gyanesh Kumar Shukla vs Medical Education Department
2024 Latest Caselaw 4617 MP

Madhya Pradesh High Court

Dr. Gyanesh Kumar Shukla vs Medical Education Department on 16 February, 2024

Author: Pranay Verma

Bench: Pranay Verma

                                                                 1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                         WP No. 11527 of 2020
                                    (DR. GYANESH KUMAR SHUKLA Vs MEDICAL EDUCATION DEPARTMENT AND OTHERS)

                           Dated : 16-02-2024
                                    Shri Praveen Bawse - Advocate for the petitioner.

                                    Shri Anendra Singh Parihar - Panel Lawyer for the respondent/State.

Learned counsel for the petitioner submits that the issue involved in this petition is pending before the Larger Bench in which hearing has been concluded and judgment is awaited.

List in the month of May, 2024.

(PRANAY VERMA) JUDGE

Shilpa