Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt Kamal Rojeskar vs State Of M.P. Through Department Of ...
2024 Latest Caselaw 4615 MP

Citation : 2024 Latest Caselaw 4615 MP
Judgement Date : 16 February, 2024

Madhya Pradesh High Court

Smt Kamal Rojeskar vs State Of M.P. Through Department Of ... on 16 February, 2024

Author: Pranay Verma

Bench: Pranay Verma

                                                              1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                       WP No. 1476 of 2020
                           (SMT KAMAL ROJESKAR Vs STATE OF M.P. THROUGH DEPARTMENT OF PUBLIC HEALTH AND FAMILY
                                                           WELFARE AND OTHERS)

                           Dated : 16-02-2024
                                 Shri Ranjeet Sen, learned counsel for the petitioner.

                                 Shri   Bhuwan       Deshmukh,      learned    Govt.    Advocate     for   the
                           respondent/State.

Learned counsel for the respondent submits that the issue involved in this petition is pending before the Larger Bench in which the hearing has been

completed and the judgment is awaited.

List the matter in the month of May, 2024.

(PRANAY VERMA) JUDGE

ns

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter