Lakhan Singh @ Lakhan @ Lakkhu vs The State Of Madhya Pradesh
2024 Latest Caselaw 4611 MP

Madhya Pradesh High Court

Lakhan Singh @ Lakhan @ Lakkhu vs The State Of Madhya Pradesh on 16 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         CRA No. 987 of 2023
                                       (LAKHAN SINGH @ LAKHAN @ LAKKHU Vs THE STATE OF MADHYA PRADESH)

                          Dated : 16-02-2024
                                    Shri Siddharth Datt - Advocate for the appellant.

                                    Shri Akhilendra Singh - Govt. Advocate for the respondent / State.

As prayed by appellant counsel, list the case on Monday i.e. 19.02.2024 to enable him to argue the matter armed with recent judgment on the question of multiple dying declaration.

                             (SUJOY PAUL)                                                      (VIVEK JAIN)
                                JUDGE                                                             JUDGE

                          sarathe