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Smt. Janki Meena vs Mrs. Kalpana Shrivastava
2024 Latest Caselaw 4295 MP

Citation : 2024 Latest Caselaw 4295 MP
Judgement Date : 13 February, 2024

Madhya Pradesh High Court

Smt. Janki Meena vs Mrs. Kalpana Shrivastava on 13 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                1
 IN    THE      HIGH COURT OF MADHYA PRADESH
                     AT JABALPUR
                          BEFORE
            HON'BLE SHRI JUSTICE RAVI MALIMATH,
                       CHIEF JUSTICE
                             &
            HON'BLE SHRI JUSTICE VISHAL MISHRA
                  ON THE 13 th OF FEBRUARY, 2024
           CONTEMPT PETITION CIVIL No. 340 of 2024

BETWEEN:-
SMT. JANKI MEENA W/O LATE SHRI BHABHUTILAL
MEENA, AGED ABOUT 46 YEARS, R/O KALIKA NAGAR,
BASAI ROAD, HOSHANGABAD (MADHYA PRADESH)

                                                          .....PETITIONER
(BY SHRI ANKIT CHOPRA- ADVOCATE)

AND
1.    MRS. KALPANA SHRIVASTAVA SECRETARY
      DEPARTMENT OF FISHERIES MANTRALAYA,
      VALLABH  BHAWAN,   BHOPAL  (MADHYA
      PRADESH)

2.    SHRI BHARAT SINGH DIRECTOR DEPARTMENT
      OF FISHERIES MDHYA PRADESH BHADBHDA
      FISHERY AREA BHOPAL (MADHYA PRADESH)

3.    SHRI   SANJEEV   SINGH   COMMISSIONER
      DEPARTMENT OF TRIBAL DEVELOPMENT
      MADHYA PRADESH BHOPAL (MADHYA PRADESH)

4.    SHRI SANJEEV SINGH HIGH POWER CASTE
      SCRUTINY COMMITTEE (CONSTITUTED AS PER
      THE JUDGMENT OF MADHURI PATIL) THROUGH
      ITS    SECRETARY       IN  THE   OFFICE  OF
      COMMISSIONER DEPARTMENT OF TRIBAL
      D E V E L O P M E N T MANTRALAYA    VALLABH
      BHAWAN BHOPAL (MADHYA PRADESH)

                                                       .....RESPONDENTS

      This petition coming on for admission this day, Hon'ble Shri Justice
                                      2
Ravi Malimath, Chief Justice passed the following:
                                      ORDER

At petitioner's request, the contempt petition is dismissed as withdrawn. Pending interlocutory application is disposed off.





       (RAVI MALIMATH)                                        (VISHAL MISHRA)
         CHIEF JUSTICE                                             JUDGE
MSP







 
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