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Babulal vs The State Of Madhya Pradesh
2024 Latest Caselaw 4293 MP

Citation : 2024 Latest Caselaw 4293 MP
Judgement Date : 13 February, 2024

Madhya Pradesh High Court

Babulal vs The State Of Madhya Pradesh on 13 February, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        WP No. 3340 of 2024
                                      (BABULAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 13-02-2024
                                  Shri Rishiraj Trivedi - Advocate for the Petitioner .

                                  Shri Anand Soni - Addnl. Advocate General for the respondent/State.

Learned counsel for the petitioner prays for time to amend the petition in accordance with the High Court Rules and the judgment of Apex Court by filing appropriate application.

List the case after a week.



                               (S. A. DHARMADHIKARI)                             (DEVNARAYAN MISHRA)
                                        JUDGE                                           JUDGE

                          sh








 
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