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Durga Prasad Vishwakarma vs Public Health And Family Welfare ...
2024 Latest Caselaw 4290 MP

Citation : 2024 Latest Caselaw 4290 MP
Judgement Date : 13 February, 2024

Madhya Pradesh High Court

Durga Prasad Vishwakarma vs Public Health And Family Welfare ... on 13 February, 2024

Author: Pranay Verma

Bench: Pranay Verma

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                         WP No. 19315 of 2020
                                (DURGA PRASAD VISHWAKARMA Vs PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT AND
                                                                   OTHERS)

                           Dated : 13-02-2024
                                    Shri Ranjeet Sen, learned counsel for the petitioner.

                                    Shri Shrey Raj Saxena, learned Additional Advocate General for the
                           respondent/State.

Learned counsel for the parties submit that the issue involved in this petition is pending before the Larger Bench in which the hearing has been

concluded and the judgment is awaited.

List the matter in the month of May, 2024.

(PRANAY VERMA) JUDGE

ns

 
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