Bhura Alias Bihari vs The State Of Madhya Pradesh
2024 Latest Caselaw 4094 MP

Madhya Pradesh High Court

Bhura Alias Bihari vs The State Of Madhya Pradesh on 12 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     CRA No. 2681 of 2012
                                   (BHURA ALIAS BIHARI AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 12-02-2024
                               Shri Madan Singh - Advocate for the appellants.

                               Shri Arvind Singh - Government Advocate for the respondent - State.

At the joint request, appeal is finally heard. Reserved for judgment.

                            (SUJOY PAUL)                                                   (VIVEK JAIN)
                               JUDGE                                                          JUDGE

                          MISHRA