Madhya Pradesh High Court
Kundan Bhalavi vs Banu on 12 February, 2024
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
ON THE 12 th OF FEBRUARY, 2024
SECOND APPEAL No. 923 of 2022
BETWEEN:-
1. KUNDAN BHALAVI S/O LATE SHRI PRABHU
BHALAVI, AGED ABOUT 35 YEARS, VILL. BORI
KALA, P.H.NO.3, REVENUE CIRCLE, BARGHAT,
TAH BARGHAT DISTT. SEONI (MADHYA
PRADESH)
2. SUNDER BHALAVI S/O LATE PRABHU BHALAVI,
AGED ABOUT 39 YEARS, R/O VILL- BORI KALA,
P.H. NO.3, REVENUE CIRCLE, BARGHAT, TAH-
BARGHAT, DISTT. SEONI (MADHYA PRADESH)
3. PHOOL SINGH BHALAVI S/O SHRI SIRJU GOD,
AGED ABOUT 33 YEARS, R/O VILL- BORI KALA,
P.H. NO.3, REVENUE CIRCLE, BARGHAT, TAH-
BARGHAT, DISTT. SEONI (MADHYA PRADESH)
4. SHYAM SINGH BHALAVI S/O SHRI SIRJU GOD,
AGED ABOUT 19 YEARS, R/O VILL- BORI KALA,
P.H. NO.3, REVENUE CIRCLE, BARGHAT, TAH-
BARGHAT, DISTT. SEONI (MADHYA PRADESH)
5. DEEPAK BHALAVI S/O NOT MENTION, AGED
ABOUT 8 YEARS, OCCUPATION: THROUGH ITS
NATURAL GUARDIAN MOTHER SARASAWATI BAI
W/O LATE SHIVLAL R/O VILL- BORI KALA, P.H.
NO.3, REVENUE CIRCLE, BARGHAT, TAH-
BARGHAT, DISTT. SEONI (MADHYA PRADESH)
6. CHAITI BAI W/O LATE PRABY BHALAVI, AGED
ABOUT 60 YEARS, R/O VILL- BORI KALA, P.H.
NO.3, REVENUE CIRCLE, BARGHAT, TAH-
BARGHAT, DISTT. SEONI (MADHYA PRADESH)
.....APPELLANTS
(BY SHRI RAVINDRA KUMAR BISEN, ADVOCATE)
AND
Signature Not Verified
Signed by: KUMARI PALLAVI
SINHA
Signing time: 2/13/2024
12:40:27 PM
2
1. BANU S/O FAKIRA, AGED ABOUT 50 YEARS,
OCCUPATION: CASTE GOD VILL. BUDENA
KHURD, POST BUDENA TAH. BARGHAT DISTT.
SEONI (MADHYA PRADESH)
2. MANOHAR S/O FAKIRA NOW DIED THROUGH
LRS
A. DEVWAN BAI W/O LATE MANOHAR DHURVE R/O
VILL.- BUDENA KHURD, POST- BUDENA TAH-
BARGHAT, DISTT. SEONI (M.P.) (MADHYA
PRADESH)
B. SATPAL S/O LATE MANOHAR DHURVE R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
C. SHYAMLAL S/O LATE MANOHAR DHURVE R/O
VILL.- BUDENA KHURD, POST- BUDENA TAH-
BARGHAT, DISTT. SEONI (M.P.) (MADHYA
PRADESH)
3. BODH SINGH S/O DHANWA, AGED ABOUT 25
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
4. PANCHAN S/O DHANWA, AGED ABOUT 24 YEARS,
OCCUPATION: CASTE GOD R/O VILL.- BUDENA
KHURD, POST- BUDENA TAH- BARGHAT, DISTT.
SEONI (M.P.) (MADHYA PRADESH)
5. JOHAR SINGH S/O DHANWA, AGED ABOUT 22
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
6. ASHOK S/O PARASRAM, AGED ABOUT 26 YEARS,
OCCUPATION: CASTE GOD R/O VILL.- BUDENA
KHURD, POST- BUDENA TAH- BARGHAT, DISTT.
SEONI (M.P.) (MADHYA PRADESH)
7. SANTOSH S/O PARASRAM, AGED ABOUT 25
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
8. SHANTI BAI W/O PARASRAM, AGED ABOUT 60
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
Signature Not Verified
Signed by: KUMARI PALLAVI
SINHA
Signing time: 2/13/2024
12:40:27 PM
3
9. SEWATI BAI W/O PARASRAM, AGED ABOUT 65
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
10. KISHAN S/O SIRKA, AGED ABOUT 25 YEARS,
OCCUPATION: CASTE GOD R/O VILL.- BUDENA
KHURD, POST- BUDENA TAH- BARGHAT, DISTT.
SEONI (M.P.) (MADHYA PRADESH)
11. BISAN S/O SIRKA, AGED ABOUT 28 YEARS,
OCCUPATION: CASTE GOD R/O VILL.- BUDENA
KHURD, POST- BUDENA TAH- BARGHAT, DISTT.
SEONI (M.P.) (MADHYA PRADESH)
12. SHIVRAM S/O GULAL SINGH, AGED ABOUT 60
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
13. STATE OF M.P. THROUGH ITS COLLECTOR DISTT.
SEONI (M.P.) (MADHYA PRADESH)
14. RUKMA BAI D/O DHANWA, AGED ABOUT 40
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
15. KUSMA BAI D/O DHANWA, AGED ABOUT 30
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
16. SAMPATIYA BAI W/O SUKHRAM, AGED ABOUT 50
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
17. BITTO BAI D/O JIRKA BAI, AGED ABOUT 35
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
18. SUKKO BAI D/O DHANWA, AGED ABOUT 23
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
19. MUKKO BAI D/O DHANWA, AGED ABOUT 22
Signature Not Verified
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
Signed by: KUMARI PALLAVI
SINHA
Signing time: 2/13/2024
12:40:27 PM
4
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
20. MANGI BAI D/O DHANWA, AGED ABOUT 40
YEAR S, OCCUPATION: CASTE GOD R/O VILL.-
BUDENA KHURD, POST- BUDENA TAH- BARGHAT,
DISTT. SEONI (M.P.) (MADHYA PRADESH)
21. LAXMAN S/O GOSAI, AGED ABOUT 30 YEARS,
OCCUPATION: CASTE GOD R/O BORIKALA, P.S.
AND TEH. - BARGHAT, DISTT. SEONI (MADHYA
PRADESH)
22. PHOOL SINGH BHALAVI S/O SIRJU BHALAVI,
AGED ABOUT 42 YEARS, OCCUPATION: CASTE
GOD R/O VILL. - BORIKALA P.S. AND TAH -
BARGHAT, DISTT. SEONI (MADHYA PRADESH)
23. SMT. REHANA BEGAM W/O ABDUL MUAIN KHAN
OCCUPATION: CASTE MUSALMAN R/O VILL. -
BORIKALA P.S. AND TAH - BARGHAT, DISTT.
SEONI (M.P.) (MADHYA PRADESH)
24. SMT. HASIBA B W/O RAJIK OCCUPATION: CASTEB
MUSALMAN R/O VILL. - BORIKALA P.S. AND TAH -
BARGHAT, DISTT. SEONI (M.P.) (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SATISH PATERIYA, PANEL LAWYER FOR RESPONDENT-STATE)
This appeal coming on for admission this day, th e court passed the
following:
ORDER
After arguments at length, learned counsel for the appellants prays for
withdrawal of this second appeal with liberty to file application under Order 41
Rule 19 CPC in view of amended Rule 15A (State amendment) and further in
the light of judgment dtd. 21.09.2017 passed by co-ordinate Bench of this
Court in M.A. No. 2545/2010 (Rana Ajay (D) through L.Rs. Uttara Rana vs.
The State of M.P.)
2. Prayer being reasonable is accepted and this second appeal is permitted to
be withdrawn and is hereby disposed off with the aforesaid liberty subject to
law of limitation.
3. Pending application(s), if any, shall stand disposed off.
(DWARKA DHISH BANSAL)
JUDGE
KPS
