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Parashram vs Laxman
2024 Latest Caselaw 3980 MP

Citation : 2024 Latest Caselaw 3980 MP
Judgement Date : 9 February, 2024

Madhya Pradesh High Court

Parashram vs Laxman on 9 February, 2024

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                          SA No. 201 of 2023
                                                   (PARASHRAM Vs LAXMAN AND OTHERS)

                          Dated : 09-02-2024
                                Shri Pushpendra Dubey - Advocate for the appellant.

                                Shri Manoj Kumar Jha - P.L. for the State.

                                Heard on the question of admission.
                                Appeal being arguable is admitted for final hearing on the following
                          substantial question of law :

                                " 1. Whether the suit filed by respondent no.1 plaintiff was not

within the limitation and whether the lower appellate Court is erred while reversing the judgment of trial Court ? Issue notice of final hearing to the respondents on payment of PF within seven working days. It be made returnable within six weeks.

List after six weeks.

(RAJENDRA KUMAR VANI) JUDGE

m/-

 
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