Ramkant Pandey vs The State Of Madhya Pradesh
2024 Latest Caselaw 3951 MP

Madhya Pradesh High Court

Ramkant Pandey vs The State Of Madhya Pradesh on 9 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                        1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 9 th OF FEBRUARY, 2024
                                            WRIT PETITION No. 303 of 2024

                          BETWEEN:-
                          1.    RAMKANT PANDEY, S/O LATE JAMUNA PRASAD
                                PANDEY, AGED ABOUT 63 YEARS, OCCUPATION:
                                PENSIONER. (RETIRED SUB INSPECTOR), R/O G-14
                                BEHIND POLICE THANA BARGI JABALPUR
                                DISTRICT: - JABALPUR (MADHYA PRADESH)

                          2.    GOPAL SINGH SARVAIYA S/O GULAB SINGH
                                SARVAIYA,   AGED    ABOUT    64   YEARS,
                                OCCUPATION: PENSIONER (RETIRED ASSISTANT
                                SUB INSPECTOR) R/O RADHE NAGAR JARJOLA
                                ROAD NARSINGHPUR (MADHYA PRADESH)

                          3.    RAMDEEN    RAGHUWANSHI   S/O  HARIRAM
                                RAGHUWANSHI, AGED ABOUT 63 YEARS,
                                OCCUPATION:  PENSIONER  (RETIRED   SUB
                                INSPECTOR) R/O WARD NO.12 MAIN ROAD
                                RAWANWADA PARASIA CHHINDWARA (MADHYA
                                PRADESH)

                          4.    RAM SINGH RAGHUVANSHI S/O RAMSAHAY
                                RAGHUVANSHI, AGED ABOUT 64 YEARS,
                                OCCUPATION: PENSIONER (RETIRED ASSISTANT
                                SUB INSPECTOR) R/O FRONT VIVEK BAL BIHAR
                                SCHOOL SAKAL ROAD        MUSRAN    WARD
                                NARSINGHPUR (MADHYA PRADESH)

                          5.    RAM SHARAN SHARMA S/O SHRI DEV LAL
                                SHARMA, AGED ABOUT 67 YEARS, OCCUPATION:
                                (RETIRED ASSISTANT SUB INSPECTOR) R/O RANI
                                AVANTI BAI WARD 50 DHANARE COLONY GALI
                                NO 01 NARSINGHPUR (MADHYA PRADESH)

                                                                               .....PETITIONERS
                          (BY SHRI SACHIN PANDEY - ADVOCATE)
Signature Not Verified
Signed by: PREMSHANKAR
MISHRA
Signing time: 2/13/2024
5:49:00 PM
                                                           2
                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY REVENUE DEPARTMENT
                                MINISTRY,   VALLABH   BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                          2.    THE STATE OF MADHYA PRADESH FINANCE
                                DEPARTMENT THROUGH ITS SECRETARY OF THE
                                FINANCE   DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                          3.    DIRECTOR GENERAL OF POLICE HEAD QUARTER
                                BHOPAL (MADHYA PRADESH)

                          4.    DISTRICT   PENSION   OFFICER,  JABALPUR
                                DISTRICT JABALPUR (MADHYA PRADESH)

                          5.    DISTRICT PENSION OFFICER, NARSINGHPUR
                                DISTRICT NARSINGHPUR (MADHYA PRADESH)

                          6.    DISTRICT PENSION OFFICER, CHHINDWARA
                                DISTRICT CHHINDWARA (MADHYA PRADESH)

                          7.    SUPERINTENDENT     OF  POLICE  JABALPUR
                                DISTRICT JABALPUR (MADHYA PRADESH)

                          8.    SUPERINTENDENT OF POLICE NARSINGHPUR
                                DISTRICT NARSINGHPUR (MADHYA PRADESH)

                          9.    SUPERINTENDENT OF POLICE CHHINDWARA
                                DISTRICT CHHINDWARA (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                          (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                          psm