Smt. Savitri Parte vs The State Of Madhya Pradesh
2024 Latest Caselaw 3945 MP

Madhya Pradesh High Court

Smt. Savitri Parte vs The State Of Madhya Pradesh on 9 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                        1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 9 th OF FEBRUARY, 2024
                                           WRIT PETITION No. 2512 of 2024

                           BETWEEN:-
                           SMT. SAVITRI PARTE W/O SHRI SURAJ SINGH PARTE,
                           AGED ABOUT 71 YEARS, OCCUPATION: RETIRED UPPER
                           DIVISION TEACHER FROM THE OFFICE GOVT. MIDDLE
                           SCHOOL BIJADANDI DISTRICT MANDLA R/O VILLAGE
                           AND POST KHANTARA PAHARUA DISTRICT KATNI AT
                           PRESENT C/O JAIRAM DHURVE NEW RAM NAGAR
                           NEWAR SURAHI BUILDING GOKUL DHAM ADHARTAL
                           JABALPUR (MADHYA PRADESH)

                                                                            .....PETITIONER
                           (BY MS. PRIYA MISHRA - ADVOCATE )

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY TRIBAL WELFARE
                                 DEPARTMENT VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           2.    STATE OF MADHYA PRADESH THROUGH ITS
                                 COMMISSIONER       TRIBAL     WELFARE
                                 DEPARTM ENT 2ND FLOOR SATPUDA BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    ASSISTANT COMMISSIONER TRIBAL WELFARE
                                 DEPARTMENT NEAR COLLECTORATE BUILDING
                                 MANDLA,    DISTRICT MANDLA    (MADHYA
                                 PRADESH)

                           4.    BLOCK EDUCATION OFFICER BLOCK BIJADANDI
                                 DISTRICT MANDLA (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER MANDLA DISTRICT
                                 MANDLA (MADHYA PRADESH)
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 13-02-2024
15:13:07
                                                              2

                           6.     DISTRICT   TREASURY  OFFICER   MANDLA
                                  DISTRICT MANDLA (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM