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Vishnu Kumar Nema vs The State Of Madhya Pradesh
2024 Latest Caselaw 3934 MP

Citation : 2024 Latest Caselaw 3934 MP
Judgement Date : 9 February, 2024

Madhya Pradesh High Court

Vishnu Kumar Nema vs The State Of Madhya Pradesh on 9 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 9 th OF FEBRUARY, 2024
                                            WRIT PETITION No. 2454 of 2024

                           BETWEEN:-
                           1.    VISHNU KUMAR NEMA S/O LATE SHRI
                                 PURUSHOTTAM LAL NEMA, AGED ABOUT 68
                                 YEARS, OCCUPATION: RETIRED SUB ENGINEER
                                 FROM THE OFFICE OF PUBLIC OF HEALTH
                                 ENGINEERING (E/E) MECHANICAL DIVISION
                                 SAGAR TEHSIL AND DISTRICT SAGAR R/O
                                 PARMANAND COLONY SHIVAJI WARD SAGAR
                                 DISTRICT SAGAR (MADHYA PRADESH)

                           2.    SATENDRA KUMAR VERMA S/O LATE SHRI C.L.
                                 VERMA, AGED ABOUT 68 YEARS, OCCUPATION:
                                 RETIRED SUB ENGINEER PUBLIC HEALTH
                                 ENGINEERING MECHANICAL DIVISION SAGAR
                                 R/O HOUSE OF DR CHHATTANI BENISAGAR
                                 DISTRICT PANNA (MADHYA PRADESH)

                           3.    ANIL BHATT S/O LATE SHRI N.P. BHATT, AGED
                                 ABOUT     67    YEARS, OCCUPATION:    RING
                                 OPERATOR     RETIRED     PUBLIC    HEALTH
                                 ENGINEERING (E/E) R/O M-19 SOMNATHPURAM
                                 SAGAR DISTRICT SAGAR (MADHYA PRADESH)

                           4.    ARUN KUMAR CHOURASIYA S/O DHURVE LAL
                                 CHOURASIYA,   AGED   ABOUT   64   YEARS,
                                 OCCUPATION: RING OPERATOR RETIRED PUBLIC
                                 HEALTH ENGINEERING (E/E) MECHANICAL
                                 DIVISION SAGAR R/O KAUSHALPURI COLONY
                                 CHAKRAHA TIRAHA TIKAMGARH DISTRICT
                                 TIKAMGARH (MADHYA PRADESH)

                           5.    LAYAK ALI S/O AHMAD ALI, AGED ABOUT 66
                                 YE A R S , OCCUPATION: CHOWKIDAR HEALTH
                                 ENGINEERING ( E/E) R/O NEAR TRIMURTI
                                 PRINTING      PRESS SAGAR DISTRICT SAGAR
                                 (MADHYA PRADESH)
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 13-02-2024
15:13:07
                                                             2

                                                                                       .....PETITIONERS
                           (BY SHRI VED PRAKASH NEMA - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 PUBLIC HEALTH ENGINEERING (E/E) VALLABH
                                 BHAWAN BHOPAL (MADHYA PRADESH)

                           2.    ENGINEER    IN      CHIEF, PUBLIC HEALTH
                                 ENGINEERING (E/E) DEPARTMENT JAL BHAWAN
                                 BAND GANGA BHOPAL DISTRICT BHOPAL
                                 (MADHYA PRADESH)

                           3.    CHIEF        ENGINEER, PUBLIC     HEALTH
                                 ENGINEERING (E/E) SATPURA BHAWAN BHOPAL
                                 DISTRICT BHOPAL (MADHYA PRADESH)

                           4.    THE EXECUTIVE ENGINEER PUBLIC HEALTH
                                 ENGINEERING     (E/E) BEHIND TEHSIL OFFICE
                                 (OLD) TEHSIL TIRAHA SAGAR DISTRICT SAGAR
                                 (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER, SAGAR DISTRICT
                                 SAGAR (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                  (VISHAL MISHRA)
                                   CHIEF JUSTICE                                       JUDGE
                           SKM









 
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