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Ramesh Chandra Sharma vs Vishnu Prasad
2024 Latest Caselaw 3836 MP

Citation : 2024 Latest Caselaw 3836 MP
Judgement Date : 8 February, 2024

Madhya Pradesh High Court

Ramesh Chandra Sharma vs Vishnu Prasad on 8 February, 2024

IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 2291 of 2023 (RAMESH CHANDRA SHARMA Vs VISHNU PRASAD AND OTHERS)

Dated : 08-02-2024 Shri Jai Prakash Mishra - Advocate for the appellant.

Learned counsel for the appellant requests to list the matter along-with S.A.No.2292/2023 as both appeals are arising out of the same judgment.

Request accepted.

Registry is directed to verify the same and list the matter along-with S.A.No.2292/2023.

Meanwhile, record of the trial Court be called for. List after receipt of record.

(BINOD KUMAR DWIVEDI) JUDGE

Monika

 
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