Rampyari vs Gowardhan Singh Thakur
2024 Latest Caselaw 3827 MP

Madhya Pradesh High Court

Rampyari vs Gowardhan Singh Thakur on 8 February, 2024

Author: Sheel Nagu

Bench: Sheel Nagu

                                                            1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       FA No. 1430 of 2022
                                                (RAMPYARI Vs GOWARDHAN SINGH THAKUR)

                          Dated : 08-02-2024
                                 None for appellant.

                                 Smt. Pushplata Mishra - Advocate for respondent.

Learned counsel for appellant prays for and is granted further three weeks' time to file appropriate affidavit in terms of Supreme Court Judgment in Rajnesh Vs. Neha 2021 (2) SCC 324.

List after three weeks.

                            (SHEEL NAGU)                                               (VINAY SARAF)
                                JUDGE                                                      JUDGE

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