Sewaram vs Mohan
2024 Latest Caselaw 3706 MP

Madhya Pradesh High Court

Sewaram vs Mohan on 7 February, 2024

Author: Vivek Rusia

Bench: Vivek Rusia

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                            SA No. 2447 of 2023
                                                 (SEWARAM AND OTHERS Vs MOHAN AND OTHERS)

                         Dated : 07-02-2024
                                   Shri Shreshth Suryavanshi, learned counsel for the appellant.

                                   Shri Onkar Singh Sisodiya, learned counsel for the Respondent

[CAVEAT].

There is no interim injunction against the judgment and decree. The decree holder is free to apply for execution. Despite last opportunity, Shri

Joshi, is not available.

Adjourned.

List after six months.

(VIVEK RUSIA) JUDGE

Praveen