Raju vs The State Of Madhya Pradesh
2024 Latest Caselaw 3704 MP

Madhya Pradesh High Court

Raju vs The State Of Madhya Pradesh on 7 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      CRA No. 31 of 2014
                                               (RAJU Vs THE STATE OF MADHYA PRADESH)

                          Dated : 07-02-2024
                               Shri J.K. Dehariya - Advocate for the appellant.

                               Shri Yogesh Dhande - Government Advocate for the respondent - State.

With the consent, appeal is finally heard. Judgment dictated in open court, signed and dated separately.

                            (SUJOY PAUL)                                               (VIVEK JAIN)
                               JUDGE                                                      JUDGE

                          MISHRA