Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bhaiyya Lal Verma vs Madhya Pradesh Poorva Kshetra Vidyut ...
2024 Latest Caselaw 3681 MP

Citation : 2024 Latest Caselaw 3681 MP
Judgement Date : 7 February, 2024

Madhya Pradesh High Court

Bhaiyya Lal Verma vs Madhya Pradesh Poorva Kshetra Vidyut ... on 7 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                         ON THE 7 th OF FEBRUARY, 2024
                                        WRIT PETITION No. 31636 of 2023

                         BETWEEN:-
                         BHAIYYA LAL VERMA S/O LATE MR. VASUDEO, AGED
                         ABOUT 76 YEARS, OCCUPATION: OFFICE ASSISTANT
                         GRADE III(RETIRED) MADHYA PRADESH POORV
                         KSHETRA VIDYUT VITRAN COMPANY LIMITED OFFICE
                         OF SUB TRANSMISSION AND MAINTANANCE DIVISION
                         RAMPUR, JABALPUR DISTRICT JABALPUR R/O 221O
                         BHATKUAN ROAD, SHANKAR SHAH NAGAR, RAMPUR
                         JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                         (BY SHRI VIJAY RAGHAV SINGH - ADVOCATE)

                         AND
                         1.    MADHYA PRADESH POORVA KSHETRA VIDYUT
                               VITRAN COMPANY LIMITED THROUGH THE
                               MANAGING DIRECTOR BLOCK NO 7 SHAKTI
                               BHAWAN P O VIDYUT NAGAR RAMPUR
                               JABALPUPR MADHYA PRADESH BSNL (MADHYA
                               PRADESH)

                         2.    CHIEF GENERAL MANAGER (HUMAN RESOURCE
                               AND      ADMINISTRATION) MADHYA PRADESH
                               POORV KSHETRA VIDYUT VITRAN COMPANY
                               LIMITED (MPPKVVCL) BLOCK NO. 7 SHAKTI
                               BHAWAN PO VIDYUT NAGAR RAMPUR JABALPUR
                               482008 (MADHYA PRADESH)

                         3.    CHIEF ENGINEER (JABALPUR REGION) MADHYA
                               PRADESH POORV KSHETRA VIDYUT VITRAN
                               COMPANY LIMITED (MPPKVVCL) SHED NO.3 PO
                               VIDYUT NAGAR RAMPUR JABALPUR 482008
                               (MADHYA PRADESH)

Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 2/9/2024
1:50:56 PM
                                                       2
                         4.    REGIONAL ACCOUNT OFFICER (JABALPUR
                               CIRCLE) MADHYA PRADESH POORV KSHETRA
                               VIDYUT     VITRAN    COMPANY  LIMITED
                               (M PPKVVCL) SHED NO.6 RAMPUR JABALPUR
                               482008 (MADHYA PRADESH)

                                                                                   .....RESPONDENTS


                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsel for the petitioner submits that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                              (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                CHIEF JUSTICE                                          JUDGE
                         C









 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter