Jeet Narayan Shukla vs The State Of Madhya Pradesh
2024 Latest Caselaw 3678 MP

Madhya Pradesh High Court

Jeet Narayan Shukla vs The State Of Madhya Pradesh on 7 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                         ON THE 7 th OF FEBRUARY, 2024
                                         WRIT PETITION No. 1374 of 2024

                         BETWEEN:-
                         JEET NARAYAN SHUKLA S/O SHRI RAGHAV PRASAD
                         SHUKLA, AGED ABOUT 63 YEARS, OCCUPATION:
                         RETIRED FROM THE POST OF SOIL CONSERVATION
                         SURVEY OFFICER, FROM THE OFFICE OF ASSISTANT
                         SOIL CONSERVATION OFFICE AT KOTHI COMPOUND
                         REWA R/O OFFICE OF ASSISTANT SOIL CONSERVATION
                         OFFICE AT KOTHI COMPOUND REWA AT PRESENT
                         R ESID IN G AT HOUSE NO. 16/1097, AZAD NAGAR ,
                         URHAT REWA, DISTRICT REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                         (BY SHRI HARISH AGNIHOTRI - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH
                               PRINCIPAL   SECRETARY,   AGRICULTURE
                               DEPARTMENT, VALLABH BHAWAN BHOPAL
                               (MADHYA PRADESH)

                         2.    D IR ECTOR KISHAN KALYAN AVAM KRISHI
                               V I K A S H VINDHYANCHAL BHAWAN BHOPAL
                               DISTRICT BHOPAL (MADHYA PRADESH)

                         3.    DEPUTY DIRECTOR KISHAN KALYAN AVAM
                               KRISHI    VIKASH KOTHI COMPOUND REWA
                               DISTRICT REWA (MADHYA PRADESH)

                         4.    ASSISTANT SOIL CONSERVATION OFFICER SUB
                               DIVISION   REWA KOTHI COMPOUND REWA
                               DISTRICT REWA (MADHYA PRADESH)

                         5.    DISTRICT PENSION OFFICER R E WA DISTRICT
                               REWA (MADHYA PRADESH)
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 2/9/2024
1:50:56 PM
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                         6.    STATE   OF   MADHYA    PRADESH THROUGH
                               PRINCIPAL SECRETARY FINANCE DEPARTMENT
                               VALLABH BHAWAN BHOPAL DISTRICT BHOPAL
                               (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                         (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                              (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                CHIEF JUSTICE                                          JUDGE
                         C