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B.K. Dubey vs The State Of Madhya Pradesh
2024 Latest Caselaw 3677 MP

Citation : 2024 Latest Caselaw 3677 MP
Judgement Date : 7 February, 2024

Madhya Pradesh High Court

B.K. Dubey vs The State Of Madhya Pradesh on 7 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                         ON THE 7 th OF FEBRUARY, 2024
                                         WRIT PETITION No. 1641 of 2024

                         BETWEEN:-
                         B.K. DUBEY S/O SHRI SHANKAR DUBEY, AGED ABOUT
                         63 YEARS, OCCUPATION: RETIRED SUPERINTENDENT
                         UPPER NARMADA ZONE BARGI HILLS JABALPUR R/O
                         1517 NAVNIVESH COLONY GANGA NAGAR GARHA
                         DISTRICT JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                         (BY SHRI AMIT PANDEY - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH
                               PRINCIPAL SECRETARY NARMADA VALLEY
                               DEVELOPMENT     DEPARTMENT     VALLABH
                               BHAWAN BHOPAL (MADHYA PRADESH)

                         2.    DIRECTOR      (ADMINISTRATION) NARMADA
                               VALLEY DEVELOPMENT AUTHORITY (NVDA) 56
                               ARERA HILLS NARMADA BHAWAN BHOPAL
                               (MADHYA PRADESH)

                         3.    CHIEF   ENGINEER    NARMADA    VALLEY
                               DEVELOPMENT    AUTHORITY  (NVDA) UPPER
                               NARMADA ZONE BARGI HILLS JABALPUR
                               (MADHYA PRADESH)

                         4.    JOINT DIRECTOR TREASURY ACCOUNTS AND
                               P E N S I O N JABALPUR DIVISION JABALPUR
                               (MADHYA PRADESH)

                         5.    DISTRICT     PENSION    OFFICER JABALPUR
                               DISTRICT JABALPUR (MADHYA PRADESH)

Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 2/9/2024
1:50:56 PM
                                                           2
                                                                                   .....RESPONDENTS
                         (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                             (RAVI MALIMATH)                                      (VISHAL MISHRA)
                               CHIEF JUSTICE                                           JUDGE
                         C









 
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