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Devendra Johri vs Suman Sharma
2024 Latest Caselaw 3503 MP

Citation : 2024 Latest Caselaw 3503 MP
Judgement Date : 6 February, 2024

Madhya Pradesh High Court

Devendra Johri vs Suman Sharma on 6 February, 2024

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                         CR No. 1013 of 2023
                                               (DEVENDRA JOHRI Vs SUMAN SHARMA AND OTHERS)

                           Dated : 06-02-2024
                                   Shri P.C. Chandil, learned counsel for the applicant.

                                   Shri Nikhil Rai, learned counsel for respondents No.1 and 2.

None for respondent No.3 despite service of notice. Learned counsel for respondents No.1 and 2 prays for and is granted one week's time to argue the matter.

List the case after one week.

Meanwhile, proceedings may go on but no final judgment shall be passed until further orders.

(ROOPESH CHANDRA VARSHNEY) JUDGE

rahul

 
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