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Rajendra Nahar vs Sukhdai Since Dead Smt. Durgabai
2024 Latest Caselaw 3454 MP

Citation : 2024 Latest Caselaw 3454 MP
Judgement Date : 6 February, 2024

Madhya Pradesh High Court

Rajendra Nahar vs Sukhdai Since Dead Smt. Durgabai on 6 February, 2024

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                     1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                 HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
                                          ON THE 6 th OF FEBRUARY, 2024
                                         SECOND APPEAL No. 3163 of 2019

                         BETWEEN:-
                         1.    RAJENDRA NAHAR S/O SHRI GALAR NAHAR,
                               AGED ABOUT 65 YEARS, H.N. 1731 NEAR JHANDA
                               CHOWK DWARIKA NAGAR LAALMATI DIST.
                               JABALPUR (MADHYA PRADESH)

                         2.    SMT.SAKUN NAHAR W/O SHRI RAJENDRA
                               NAHAR, AGED ABOUT 60 YEARS, H.NO.1731 NEAR
                               JHANDA CHOWK DWARIKA NAGAR LAALMATI
                               (MADHYA PRADESH)

                                                                             .....APPELLANTS
                         (BY SHRI GIRISH SHRIVASTAVA - ADVOCATE)

                         AND
                         1.    SUKHDAI     W/O LATE LALLI (SINCE DEAD)
                               THROUGH LEGAL REPRESENTATIVES       SMT.
                               DURGABAI W/O SHRI NONELAL, AGED ABOUT 60
                               YEARS, 1732 DWARIKANAGAR JHANDA CHOWK
                               LAALMATI DIST. JABALPUR (MADHYA PRADESH)

                         2.    DEEPAK KUMAR NAHAR S/O LATE NONELAL,
                               AGED ABOUT 35 YEARS, 1732 DWARIKANAGAR
                               JHANDA CHOWK LAALMATI DIST. JABALPUR
                               (MADHYA PRADESH)

                         3.    RAVI NAHAR S/O LATE SUNDERLAL 1732
                               DWARIKANAGAR JHANDA CHOWK LAALMATI
                               DIST. JABALPUR (MADHYA PRADESH)

                         4.    SANJAY SAMUNDRE S/O LATE CHANDAN
                               SAMUNDRE, AGED ABOUT 40 YEARS, 1721/20
                               LAALMATI  DWARIKA  NAGAR   (MADHYA
                               PRADESH)

                                                                            .....RESPONDENTS
                         (BY SHRI SUNIL VERMA - ADVOCATE)
Signature Not Verified
Signed by: VAISHALI
TRIPATHI
Signing time: 2/7/2024
3:34:43 PM
                                                              2
                               This appeal coming on for admission this day, th e court passed the
                         following:
                                                              ORDER

After arguments at length, learned counsel for the appellants prays for withdrawal of this second appeal with liberty to raise all the available grounds in suit for possession, if any, filed by the respondents/plaintiffs.

Prayer being reasonable is accepted and declining interference in the judgment and decree passed by Courts below, this second appeal is permitted to be withdrawn and is hereby disposed off with the aforesaid liberty.

Pending application(s), if any, shall stand disposed off.

(DWARKA DHISH BANSAL) JUDGE VPA

 
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