Citation : 2024 Latest Caselaw 3394 MP
Judgement Date : 6 February, 2024
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAJENDRA KUMAR VANI
ON THE 6 th OF FEBRUARY, 2024
MISC. APPEAL No. 3548 of 2018
BETWEEN:-
BRAJESH KUMAR, S/O SANTOSH KUMAR JAISWAL,
AGED ABOUT 39 YEARS, R/O APNA APARTMENT, NEW
INDIRA COLONY, BURHANPUR, DISTRICT BURHANPUR
(MADHYA PRADESH)
.....APPELLANT
(BY SHRI SIDDHARTH SHRIVASTAVA - ADVOCATE)
AND
1. SANTOSH KUMAR S/O SHYAMLALJI, AGED
ABOUT 68 YEARS, R/O IN MASJID QUARTER KILA
ROAD BURHANPUR (MADHYA PRADESH)
2. SHAKUNTALA W/O SANTOSH KUMAR, AGED
ABOUT 66 YEARS, R/O MASJID QUARTER, KILA
ROAD, BURHANPUR (MADHYA PRADESH)
3. SMT.ARTI, W/O KAILASH JAISWAL D/O SANTOSH
JAIWAL, AGED ABOUT 46 YEARS, R/O
SUDDARSHAN COLONY, PLOT NO.8 DEVPUR,
DHULIYA (MAHARASHTRA)
4. SMT.KAVITA W/O VIJAY KUMAR JAISWAL D/O
JAISWAL, AGED ABOUT 45 YEARS, R/O NEAR
CHOURAHA, AMRAWATI (MAHARASHTRA)
5. ASHISH S/O SANTOSH KUMAR JAISWAL, AGED
ABOUT 43 YEARS, R/O MASJID QUARTER, KILA
ROAD, BURHANPUR (MADHYA PRADESH)
6. SMT.RAJNI W/O UMESH DHANESHWARI, AGED
ABOUT 41 YEARS, R/O DASHMESH NAGAR
DEHIND JANTA NAGAR NEAR GOVINDNAGAR
CHANDKHEDA GANDHINAGAR AHMADABAD
(GUJRAT) (GUJARAT)
Signature Not Verified
7. SHAKUNTALA DEVI W/O SHRI SURENDRA RAI,
Signed by: SHARAN JEET
KAUR
Signing time: 2/7/2024
3:03:31 PM
2
AGED ABOUT 65 YEARS, R/O BUDHWARI BAZAR
NEAR RAM MANDIR, CHHINDWARA (MADHYA
PRADESH)
8. ASHOK KUMAR S/O LATE SHRI SHYAMLALJI,
AGED ABOUT 65 YEARS, R/O NAVALKHA
COMPLES BLOCK-D FOAT NO.31 AND 31 INDORE
(MADHYA PRADESH)
9. SMT.VIDYA DEVI W/O SHRI ASHOK KUMAR R/O
NAVALKHA COMPLES BLOCK-D, FLAT NO.31 AND
32 INDORE (MADHYA PRADESH)
10. ANIL KUMAR S/O LATE SHYAMLALJI JAISWAL,
AGED ABOUT 61 YEARS, R/O KISHANGANJM
INDRAPURI APARTMENT, MHOW, DISTRICT
INDORE (MADHYA PRADESH)
11. DILIP KUMAR S/O LATE SHYAMALAL JAISWAL,
AGED ABOUT 60 YEARS, R/O 502 KANAT ROAD
MHOW, DISTRICT INDORE (MADHYA PRADESH)
12. SMT.VANDANA W/O DILIP KUMAR, AGED ABOUT
51 YEARS, R/O BADAWADA WADE WALE
NEEMACH DISTRICT NEEMACH (MADHYA
PRADESH)
13. SMT.SHASHI DEVI, W/O SHRI AVINASH JAISWAL,
AGED ABOUT 57 YEARS, R/O BADAWADA WADE
WALE NEEMACH DISTRICT NEEMACH (MADHYA
PRADESH)
14. SMT.KIRAN BALA W/O SHRI HEMANT KUMAR,
AGED ABOUT 54 YEARS, R/O VAISHALI NAGAR
INDORE (MADHYA PRADESH)
15. ZAKIR HUSSAIN S/O MAWBOOL HUSSAIN, AGED
ABOUT 52 YEARS, R/O BUDHWARA TEHSIL AND
DISTRICT BURHANPUR (MADHYA PRADESH)
16. SHRI SYED SHAKEEL S/O SYED SHRIFUDDIN,
AGED ABOUT 43 YEARS, R/O MOHALLA KHANKA
WARD TEHSIL AND DISTRICT BURHANPUR
(MADHYA PRADESH)
17. SAYED AKHTAR ALI S/O MOHAMMAD
MUZAFFAR, AGED ABOUT 64 YEARS, R/O
MOHALLA KHANKA WARD TEHSIL AND
DISTRICT BURHANPUR (MADHYA PRADESH)
Signature Not Verified
Signed by: SHARAN JEET
KAUR
Signing time: 2/7/2024
3:03:31 PM
3
18. TAHSINUDDIN S/O NASEEMUDDIN, AGED ABOUT
28 YEARS, R/O MOHALLA JAISTAMBH
WARD,TEHSIL AND DISTRICT BURHANPUR
(MADHYA PRADESH)
19. ATEEK KHAN S/O RASHEED KHAN, AGED ABOUT
44 YEARS, R/O MOHALLA CHANDRAKALA TEHSIL
AND DISTRICT BURHANPUR (MADHYA PRADESH)
20. MUSHTAK KHAN S/O HABIB KHAN, AGED ABOUT
44 YEARS, R/O RAJENDRA PRASAD WARD,
TEHSIL AND DISTRICT BURHANPUR (MADHYA
PRADESH)
21. AKELLUDDIN S/O CHIRAGUDDIN, AGED ABOUT
45 YEARS, R/O MOHALLA JAISTAMBH
WARD,TEHSIL AND DISTRICT BURHANPUR
(MADHYA PRADESH)
22. GHULAM MEHBOOB S/O MOHAMMAD CHIRAG,
AGED ABOUT 48 YEARS, R/O MOHALLA
JAISTAMBH WARD,TEHSIL AND DISTRICT
BURHANPUR (MADHYA PRADESH)
23. FAHEEM AKHTAR S/O SAYEED AHMED, AGED
ABOUT 35 YEARS, R/O MOHALLA JAISTAMBH
WARD,TEHSIL AND DISTRICT BURHANPUR
(MADHYA PRADESH)
24. SHAKEEL SAHAB S/O MANJILE SAHAB, AGED
ABOUT 36 YEARS, R/O MOHALLA JAISTAMBH
WARD, TEHSIL AND DISTRICT BURHANPUR
(MADHYA PRADESH)
25. NAGEENLAL S/O ICHCHARAM, AGED ABOUT 65
Y E A R S , R/O ICHCHA BHAWAN VILLAGE
CHOPRAR TEHSIL AND DISTRICT BURHANPUR
(MADHYA PRADESH)
26. STATE OF MADHYA PRADESH THROUGH
C O L L E C T O R BURHANPUR, DISTRICT
BURHANPUR (MADHYA PRADESH)
27. YOGESH S/O RATILAL SHAH, R/O IN FRONT OF
GYANCARDHNAI SABHAGRIH, RAJPURA,
BURHANPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI VIJAY SHUKLA - PANEL LAWYER FOR THE STATE)
Signature Not Verified
Signed by: SHARAN JEET
KAUR
Signing time: 2/7/2024
3:03:31 PM
4
T h is appeal coming on for orders this day, t h e cou rt passed the
following:
JUDGMENT
Learned counsel for the appellant prays for withdrawal of this appeal as it has rendered infructuous as the civil suit has been dismissed.
In view of aforesaid, the appeal is dismissed as having been rendered infructuous.
(RAJENDRA KUMAR VANI) JUDGE sjk
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!