Smt. Dhannobai Mehra vs Medical Education Department
2024 Latest Caselaw 3351 MP

Madhya Pradesh High Court

Smt. Dhannobai Mehra vs Medical Education Department on 5 February, 2024

Author: Pranay Verma

Bench: Pranay Verma

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                             WP No. 3753 of 2018
                                     (SMT. DHANNOBAI MEHRA Vs MEDICAL EDUCATION DEPARTMENT AND OTHERS)

                           Dated : 05-02-2024
                                    Shri L. C. Patne - Advocate for the petitioner.

                                    Shri Shrey Raj Saxena - Deputy Advocate General.

                                    Learned counsel for the petitioner submits that the issue involved in this
                           petition has been decided by the Division Bench of this Court in W.A.
                           No.49/2021 by judgment dated 04.07.2023.

                                    A copy of the judgment has been supplied by learned counsel for the
                           petitioner to learned counsel for the respondents in the Court.

List in the next week.

(PRANAY VERMA) JUDGE

Shilpa