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Tikaram And Ors. vs The State Of M.P.
2024 Latest Caselaw 3081 MP

Citation : 2024 Latest Caselaw 3081 MP
Judgement Date : 1 February, 2024

Madhya Pradesh High Court

Tikaram And Ors. vs The State Of M.P. on 1 February, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

                                                            1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                   CRA No. 1026 of 2005
                                         (TIKARAM AND ORS. AND OTHERS Vs THE STATE OF M.P.)

                         Dated : 01-02-2024
                               Shri Vineet Mishra - Advocate for appellants.

                               Shri Anil Upadhyay - Panel lawyer for the respondent/State.

Arguments heard. Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

vai

 
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