Arvind Lal Barman vs The State Of Madhya Pradesh
2024 Latest Caselaw 3079 MP

Citation : 2024 Latest Caselaw 3079 MP
Judgement Date : 1 February, 2024

Madhya Pradesh High Court

Arvind Lal Barman vs The State Of Madhya Pradesh on 1 February, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

                                                           1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                   CRA No. 2389 of 2005
                                        (ARVIND LAL BARMAN Vs THE STATE OF MADHYA PRADESH)

                         Dated : 01-02-2024
                               None for the appellant.

                               Ms. Chandrakanta Pal - Panel lawyer for the respondent/State.

Arguments heard. Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

vai

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