Smt. Golbati Bai vs The State Of Madhya Pradesh
2024 Latest Caselaw 3064 MP

Madhya Pradesh High Court

Smt. Golbati Bai vs The State Of Madhya Pradesh on 1 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 10166 of 2023 (SMT. GOLBATI BAI Vs THE STATE OF MADHYA PRADESH)

Dated : 01-02-2024 Dr. Anuwad Shrivastava - Advocate for the appellant.

Shri Ayushdeo Bajpai - Government Advocate for the State of M.P.

Learned counsel for the appellant prays for time to argue the matter armed with relevant judgment.

As prayed by learned counsel for the appellant, list after a week.

                                (SUJOY PAUL)                                                       (VIVEK JAIN)
                                   JUDGE                                                              JUDGE

                          bks