Dr. Shalini Singh Chauhan @ Priya Singh vs Vineet Singh
2024 Latest Caselaw 3026 MP

Madhya Pradesh High Court

Dr. Shalini Singh Chauhan @ Priya Singh vs Vineet Singh on 1 February, 2024

Author: Sheel Nagu

Bench: Sheel Nagu

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                          FA No. 80 of 2024
                                         (DR. SHALINI SINGH CHAUHAN @ PRIYA SINGH Vs VINEET SINGH)

                         Dated : 01-02-2024
                                  Shri Arunodaya Singh - Advocate for the appellant/wife.

                                  In view of judgments passed by Coordinate Bench of this Court on
                         28.11.2022 in FA. No.995/2022 (Mr. Nilendra Singh Pawar vs. Dr. Smt.
                         Deepti Pawar) and Single Bench of Madras High Court on 23.04.2013 in CRP
                         (PD) No.1765/2010 & M.P. No.1 of 2010 & other connected matters (P.T.

                         Lakshman Kumar vs. Mrs. Bhavani), this Court for the time being ignores
                         the objection regarding maintainability of this appeal raised by Registry of this
                         Court.
                                  However, said question is left open for the respondent to argue at any

subsequent point of time.

I.A. No.1616/2024 for condonation of delay of 36 days in filing this appeal is taken up, considered and allowed for the reasons mentioned therein.

Delay of 36 days in filing this appeal stands condoned. Issue notice to the respondent on payment of P.F. within seven working

days, failing which this appeal shall stand dismissed without further reference to the Court.

Notice be made returnable within four weeks.

                            (SHEEL NAGU)                                                     (VINAY SARAF)
                               JUDGE                                                             JUDGE

                         mohsin