Ramkaran Maina vs State Of M.P.
2024 Latest Caselaw 21540 MP

Madhya Pradesh High Court

Ramkaran Maina vs State Of M.P. on 7 August, 2024

Author: Vivek Rusia

Bench: Vivek Rusia

                                                1                               CRA-944-2013
                           IN THE HIGH COURT OF MADHYA PRADESH
                                        AT GWALIOR
                                         CRA No. 944 of 2013
                                (RAMKARAN MAINA AND OTHERS Vs STATE OF M.P. )



          Dated : 07-08-2024
                    Shri R. K. Sharma - Senior Advocate With Shri V.K.Agrawal, Ms.
          Bhavya Sharma and Shri Abhijeet Singh Tomar - Advocates for the
          appellants.
                    Shri Ajay     Kumar      Nirankari    -   Public     Prosecutor   for   the
          respondent/State.

Heard. Reserved for judgment.

                       (VIVEK RUSIA)                             (RAJENDRA KUMAR VANI)
                           JUDGE                                         JUDGE


          ms/-