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Nihal vs Lalit Kumar
2024 Latest Caselaw 21538 MP

Citation : 2024 Latest Caselaw 21538 MP
Judgement Date : 7 August, 2024

Madhya Pradesh High Court

Nihal vs Lalit Kumar on 7 August, 2024

                                                  1                              MCC-43-2014
                IN         THE   HIGH COURT OF MADHYA PRADESH
                                       AT JABALPUR
                                            BEFORE
                                 HON'BLE SHRI JUSTICE VIVEK JAIN
                                     ON THE 7 th OF AUGUST, 2024
                                   MISC. CIVIL CASE No. 43 of 2014
                                        NIHAL AND OTHERS
                                              Versus
                                     LALIT KUMAR AND OTHERS
          Appearance:
                Shri Arvind Soni - Advocate for the applicant.
                Shri Anshuman Swami - Panel Lawyer for the respondent / State.

                                                   ORDER

Learned counsel for the applicant at the outset submits that the judgment and decree under challenge has been executed and present applicant does not wish to prosecute the present application.

Accordingly, the application is dismissed as infructuous.

(VIVEK JAIN) JUDGE

nks

 
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