Momin @ Billu vs The State Of M.P.
2024 Latest Caselaw 21532 MP

Madhya Pradesh High Court

Momin @ Billu vs The State Of M.P. on 7 August, 2024

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

                                                                1                                 CRA-268-2004
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                         CRA No. 268 of 2004
                                               (MOMIN @ BILLU AND OTHERS Vs THE STATE OF M.P. )



                           Dated : 07-08-2024
                                 Shri Arvind Kumar Dwivedi and Shri Manas Dubey, learned counsel

                           for the appellants.
                                 Shri Bhanupratap Singh Chauhan, learned Public Prosecutor for the
                           respondent-State.

Arguments heard.

Reserved for judgment.

(SANJEEV S KALGAONKAR) JUDGE

MKB