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Sourabh Parmar vs The State Of Madhya Pradesh
2024 Latest Caselaw 21529 MP

Citation : 2024 Latest Caselaw 21529 MP
Judgement Date : 7 August, 2024

Madhya Pradesh High Court

Sourabh Parmar vs The State Of Madhya Pradesh on 7 August, 2024

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                               1                            CRA-16036-2023
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                       CRA No. 16036 of 2023
                                             (SOURABH PARMAR Vs THE STATE OF MADHYA PRADESH )



                           Dated : 07-08-2024
                                   Shri Aditya Shukla - Advocate for the appellant.
                                   Shri Atmaram Ben - Dy. Govt. Advocate for respondent.

Heard on I.A. No.30275/2023, an application for seeking exemption from filing certified copy of judgment.

On due consideration, I.A. No.30275/2023 is dismissed.

List after two weeks along with connected appeals.





                             (DINESH KUMAR PALIWAL)                                    (VIVEK JAIN)
                                      JUDGE                                               JUDGE


                           mrs. mishra








 
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