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Ramoutar Singh vs State Of M.P.
2024 Latest Caselaw 21519 MP

Citation : 2024 Latest Caselaw 21519 MP
Judgement Date : 7 August, 2024

Madhya Pradesh High Court

Ramoutar Singh vs State Of M.P. on 7 August, 2024

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

1 CRA-856-2005 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 856 of 2005 (RAMOUTAR SINGH AND OTHERS Vs STATE OF M.P. )

Dated : 07-08-2024 Shri Pradeep Katare, learned counsel for the appellants.

Shri Sameer Ghuraiya, learned Public Prosecutor for the State.

Arguments heard.

Reserved for judgment.

(SANJEEV S KALGAONKAR) JUDGE

*VJ*

 
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