Citation : 2024 Latest Caselaw 21518 MP
Judgement Date : 7 August, 2024
1 CRA-2301-1998 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2301 of 1998 (ROOPRANI CHOUDHARY & ORS. AND OTHERS Vs THE STATE OF M.P. )
Dated : 07-08-2024 Shri Shivam Singh - Advocate for the appellants. Ms. Priyanka Mishra - Government Advocate for the State.
Arguments of both the sides have been heard finally. The appeal is reserved for judgment.
(ANURADHA SHUKLA) JUDGE
ps
Date: 2024.08.08 11:32:34 +05'30'
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!