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Dalveer Singh vs The State Of Madhya Pradesh
2024 Latest Caselaw 21517 MP

Citation : 2024 Latest Caselaw 21517 MP
Judgement Date : 7 August, 2024

Madhya Pradesh High Court

Dalveer Singh vs The State Of Madhya Pradesh on 7 August, 2024

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

1 CRR-3897-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 3897 of 2024 (DALVEER SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH )

Dated : 07-08-2024 Shir Sushil Goswami, learned counsel for the petitioners. Shri Bhanupratap Singh Chauhan, learned Public Prosecutor for the State.

Learned counsel for the revision-petitioners requests that matter may be tagged with CRR No.3836/2024 which is against the same judgment.

Registry is directed to verify the same and list accordingly.

(SANJEEV S KALGAONKAR) JUDGE

*VJ*

 
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