Smt. Parveen Khan vs Shri Naeem Khan
2024 Latest Caselaw 21341 MP

Madhya Pradesh High Court

Smt. Parveen Khan vs Shri Naeem Khan on 6 August, 2024

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                           1                              FA-1444-2024
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     FA No. 1444 of 2024
                                              (SMT. PARVEEN KHAN Vs SHRI NAEEM KHAN )



                         Dated : 06-08-2024
                               Shri Martand Paliwal - Advocate for the appellant.

                               Heard on the question of admission.
                               Perused the impugned judgment.
                               Appeal being arguable is admitted for final hearing.
                               Issue notice of final hearing to the respondent on payment of PF

within 7 working days, failing which this appeal shall stand dismissed without further reference to the Court.

In the meantime, record of Court below be requisitioned.

(DWARKA DHISH BANSAL) JUDGE

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