Veerpal Singh vs The State Of Madhya Pradesh
2024 Latest Caselaw 21198 MP

Madhya Pradesh High Court

Veerpal Singh vs The State Of Madhya Pradesh on 5 August, 2024

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

                                                               1                                CRA-7051-2024
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT GWALIOR
                                                       CRA No. 7051 of 2024
                                              (VEERPAL SINGH Vs THE STATE OF MADHYA PRADESH )



                           Dated : 05-08-2024
                                    Shri Ram Kishor Sharma- Advocate for appellant.

                                    Shri Bhanu Pratap Singh Chauhan- Public Prosecutor for respondent-

State.

Arguments heard. Reserved for judgment.

(SANJEEV S KALGAONKAR) JUDGE

MKB