The State Of Madhya Pradesh vs Ramsevak Tripathi
2024 Latest Caselaw 21197 MP

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Ramsevak Tripathi on 5 August, 2024

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                            1                                 RP-739-2023
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                        RP No. 739 of 2023
                                   (THE STATE OF MADHYA PRADESH AND OTHERS Vs RAMSEVAK TRIPATHI )



                         Dated : 05-08-2024
                               Shri Pradeep Singh - Govt. Advocate for respondent State.

Shri Ashish Shroti - Advocate for respondent. Shri R.B. Dubey - Advocate for intervenor.

Review Petitioner is directed to supply a copy of petition along with copy of judgment in Writ Appeal to counsel for intervenor by tomorrow.

List in the next week.

(MANINDER S. BHATTI) JUDGE

VKT