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Jagpatiya Yadav vs Rampatiya Yadav
2024 Latest Caselaw 21052 MP

Citation : 2024 Latest Caselaw 21052 MP
Judgement Date : 2 August, 2024

Madhya Pradesh High Court

Jagpatiya Yadav vs Rampatiya Yadav on 2 August, 2024

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

                                                                1                                  SA-993-2014
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                           SA No. 993 of 2014
                                              (JAGPATIYA YADAV Vs RAMPATIYA YADAV AND OTHERS )



                          Dated : 02-08-2024
                                   Appellant by Shri Falgun Yadav - Advocate.
                                   Respondents No.1 and 2 by Shri Varun Yadav - Advocate.

Respondent No.3/State by Shri Alok Agnihotri - Government Advocate.

Arguments heard.

Judgment reserved.

(SANJAY DWIVEDI) JUDGE

Sudesh

 
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