Virendra Kumar Gupta vs Madhya Pradesh Purva Kshetra ...
2023 Latest Caselaw 15931 MP

                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 26 th OF SEPTEMBER, 2023
                                             WRIT PETITION No. 23472 of 2023

                           BETWEEN:-
                           VIRENDRA KUMAR GUPTA S/O SHRI BHAGWAN DAS
                           GUPTA, AGED ABOUT 67 YEARS, OCCUPATION:
                           RETIRED OFFICE ASSISTANT GRADE II FROM THE
                           OFFICE OF E.E. CITY DN. SOUTH MPPKVV CO. LTD.
                           JABALPUR R/O LIFE SPACE A/702 LALPUR RAOD
                           GWARIGAHT      DISTRICT   JABALPUR  (MADHYA
                           PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI YASHOVARDHAN JAIN - ADVOCATE)

                           AND
                           1.    MADHYA PRADESH PURVA KSHETRA VIDYUT
                                 VITRAN COMPANY LTD. THROPUGH ITS
                                 MANAGING    DIRECTOR SHAKTI    BHAWAN
                                 RAMPUR RAOD DISTRICT JABALPUR (MADHYA
                                 PRADESH)

                           2.    CHIEF ENGINEER (JR) MADHYA PRADESH PURVA
                                 KSHETRA VIDYUT VITRAN COMPANY LTD.
                                 RAMPUR       DISTRICT J A B A L P U R (MADHYA
                                 PRADESH)

                           3.    EXECUTIVE ENGINEER (CITY) SOUTH MADHYA
                                 PRADESH PURVA KSHETRA VIDYUT VITRAN CO.
                                 L I M I T E D RAMPUR            DISTRICT
                                 JABALPUR(MADHYA PRADESH)

                                                                                    .....RESPONDENTS


                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM
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                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsel for the petitioner submits that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM