Abhilasha Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 15905 MP

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                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 26 th OF SEPTEMBER, 2023
                                           WRIT PETITION No. 24039 of 2023

                           BETWEEN:-
                           ABHILASHA MISHRA W/O SHRI SURESH MISHRA,
                           AGED ABOUT 69 YEARS, OCCUPATION: PENSIONER.
                           (RETIRED ASSISTANT TEACHER ) TEHSIL KUNDAM ,
                           JABALPUR DISTRICT JABALPUR (MADHYA PRADESH)

                                                                             .....PETITIONER
                           (BY SHRI SACHIN PANDEY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH, THROUGH ITS
                                 PRINCIPAL SECRETARY, SCHOOL EDUCATION
                                 DEPARTMENT, VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE STATE OF MADHYA PRADESH, FINANCE
                                 DEPARTMENT, THROUGH ITS SECRETARY OF
                                 THE    FINANCE     DEPARTMENT, VALLABH
                                 BHAWAN, BHOPAL (MADHYA PRADESH)

                           3.    JOINT DIRECTOR, TREASURY AND ACCOUNTS,
                                 CIVIL LINE, JABALPUR (MADHYA PRADESH)

                           4.    DISTRICT    TREASURY   OFFICER, MANDLA
                                 DISTRICT MANDLA (MADHYA PRADESH)

                           5.    DISTRICT     PENSION   OFFICER, JABALPUR
                                 DISTRICT JABALPUR (MADHYA PRADESH)

                           6.    DISTRICT EDUCATION OFFICER, JABALPUR
                                 DISTRICT JABALPUR (MADHYA PRADESH)

                           7.    SANKUL PRINCIPAL GOVT. HIGHER SECONDARY
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 29-09-2023
17:41:09
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                                  SCHOOL, TEHSIL KUNDAM DISTRICT JABALPUR
                                  (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 29-09-2023
17:41:09