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Mangu Bai vs The State Of Madhya Pradesh
2023 Latest Caselaw 15837 MP

Citation : 2023 Latest Caselaw 15837 MP
Judgement Date : 25 September, 2023

Madhya Pradesh High Court
Mangu Bai vs The State Of Madhya Pradesh on 25 September, 2023
Author: Hirdesh
                                                                  1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                        MP No. 4575 of 2023
                                          (MANGU BAI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 25-09-2023
                                 Shri Himanshu Joshi, learned counsel for the Petitioner .

                                 Shri Nipun Choudhary, learned Panel Advocate for the respondent/State.

Shri Murtuza Bohra, learned counsel for the Respondent [CAVEATOR]. As prayed, list after two weeks. Meanwhile, the trial Court shall not pronounce the final judgment in the matter till the next date of hearing.

(HIRDESH) JUDGE

hk/

Signature Not Verified Signed by: HARIKUMAR NAIR Signing time: 9/27/2023 12:59:26 PM

 
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