Pr. Commissioner Of Income Tax Ii vs Northern Coal Fields Ltd. ...
2023 Latest Caselaw 15501 MP

                                                                     1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         MAIT No. 79 of 2004
                                     (COMMISSIONER OF INCOME TAX,JABALPUR Vs NORTHERN COAL FILEDS LTD.)

                             MAIT/00080/2004, ITA/00071/2014, ITA/00072/2014, ITA/00070/2015, ITA/00074/2015,
                              ITA/00075/2015, ITA/00076/2015, ITA/00077/2015, ITA/00078/2015, ITA/00079/2015,
                                                      ITA/00032/2017, WP/05424/2020
                    Dated : 20-09-2023
                              Shri Siddharth Sharma with Shri Shubham Manchhani - Advocate for
                   appellant.
                              Shri C.S. Agrawal, Shri A.K. Shrivastava - Senior Advocates with Shri Abhijeet
                   Shrivastava - Advocate for respondent.

Written submissions filed by respondent/assessee are taken on record along with list of judgments of different Courts.

Matter will remain in the final hearing list and since this is a Bench of new composition than the one which partly heard the matter on 21.06.2023, let it be listed for final hearing to be taken up as and when time permits in the week commencing 20th November, 2023 as agreed to by the rival parties.

                           (SHEEL NAGU)                                          (AMAR NATH (KESHARWANI))
                               JUDGE                                                      JUDGE

                   Biswal




Signature Not Verified
Signed by: SHIBA NARAYAN
BISWAL
Signing time: 9/21/2023
3:34:33 PM