Citation : 2023 Latest Caselaw 14977 MP
Judgement Date : 11 September, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
SA No. 48 of 2004
(RAMSWAROOP Vs SITARAM (D) LRS SMT.GYAN BAI & ORS.)
Dated : 11-09-2023
None for the appellant.
Shri Harish Dixit - Advocate for respondents No.2 to 5.
Shri Ramadhar Choubey - Government Advocate for respondent No.6/ State.
None for respondent No.1.
S hri Santosh Agrawal, Advocate who used to appear previously on
behalf of appellant submits that even though letter has been sent to the appellant from his office, no instructions on his behalf has been received to him.
Let SPC be issued to the appellant for securing his presence before this Court on the date to be fixed by the Office.
As judgment of the trial Court has been passed by me (Justice Roopesh Chandra Varshney), list the case after four weeks before another Bench.
(ROOPESH CHANDRA VARSHNEY) JUDGE
Adnan
Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 12-09-2023 05:45:02 PM
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